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State of Meghalaya - Section

Section 38 in The Meghalaya Police Act, 2010

38. Composition of the Panel for selection of Independent Members.

Independent Members shall be appointed on the recommendation of a Selection Panel, which shall consist of: -
(a)a retired Chief Justice/Justice of a High Court as Chairperson, to be nominated by the Chief Justice of the High Court
(b)Chief Secretary
(c)Principal secretary/Secretary Home(P)
(d)Director General of Police