Section 85(2) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002
(2)Every notification under sub-section (1) shall be published by the [State Government] [Substituted 'Government of the National Capital Territory of Delhi in the Delhi Gazette' by Act No. 34 of 2009.] and a copy thereof shall be exhibited for the information of the public in some conspicuous place at such metro railway stations as that Government may direct.
