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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(iv) in The Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994

(iv)Accreditation cards shall be issued under the signature of the Director for a period of one calendar year and may be renewed from year to year by the Director and this would be intimated to the concerned Editors (in case of Newspapers)/General Managers (in case of agencies) as the case may be unless the Editors of the Newspaper/General Managers of the News agencies communicate otherwise.