Allahabad High Court
Malik Shakil Ahmad vs State Of U.P. And Others on 15 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 40769 of 2010 Petitioner :- Malik Shakil Ahmad Respondent :- State Of U.P. And Others Petitioner Counsel :- Manoj Kumar ( Sharma) Respondent Counsel :- C. S. C. Hon'ble Shishir Kumar,J.
Heard learned counsel for the petitioner and learned Standing Counsel.
It has been admitted at Bar that the controversy in question involve has already been adjudicated finally by this Court in judgement and order dated 21.4.2008 passed in identical Civil Misc Writ Petition No. 36816 of 2004, Ram Chandra Verma and another Versus State of U.P. and others.
Accordingly, the writ petition is disposed of finally in terms of judgement and order dated 21.4.2008 passed in Writ Petition No. 36816 of 2004.
Order Date :- 15.7.2010 Sazia