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[Cites 0, Cited by 0] [Section 170] [Entire Act]

State of Uttar Pradesh - Subsection

Section 170(e) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(e)building workers do not stand behind jacks or in line with tensioning elements and jacking equipment during tensioning operations of pre-stressed concrete girders or concrete beams;