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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3)(c) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(c)to arrange for employment of students in accordance with plans approved by the Kulpati (Vice Chancellor);