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Inst. Of Companies Secretaries Of India vs Paras Jain on 22 September, 2014

Bench: Anil R. Dave, Uday Umesh Lalit

  ITEM NO.41                                  COURT NO.4                     SECTION XIV

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

                            I.A. 2/2014 in Civil Appeal       No(s).    5665/2014

  INST. OF COMPANIES SECRETARIES OF INDIA                                     Appellant(s)

                                                     VERSUS

  PARAS JAIN                                                                  Respondent(s)

  (for vacating stay and office report)

  Date :                  22/09/2014   This    application    was   called    on   for   hearing
  today.

  CORAM :                  HON'BLE MR. JUSTICE ANIL R. DAVE
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT

  For Appellant(s)                     Mr. Shyam Divan, Sr. Adv.
                                       Mr. Vikas Mehta, Adv.
                                       Ms. Aditi Mishra, Adv.

  For Respondent(s)                    Mr. Prashant Bhushan, Adv.
                                       Mr. Pranav Sachdeva, Adv.
                                       (appeared for Caveator-in-person)

                          UPON hearing counsel the Court made the following
                                          O R D E R

List the interlocutory application along with the main matter.

Hearing expedited.

(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.09.26 16:01:36 IST Reason: