Section 25 in Assam Sillimanite Limited (Acquisition And Transfer Of Refractory Plant) Act, 1976
25. Protection of action taken in good faith.-
(1)No suit, prosecution or other legal proceeding shall lie against the Central Government or any of its officers or other employees for anything which is in good faith done or intended to be done under this Act.(2)No suit or other legal proceeding shall lie against the Central Government or any of its officers or other employees for any damage caused or likely to be caused by anything which is in good faith done or intended to be done under this Act.
