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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(2)(a) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(a)Observation Home or Place of Safety:
(i)Separate observation homes for girls and boys;
(ii)Classification and segregation of juveniles according to their age group preferably 7-11 years, 12-15 years and 16-18 years, giving due consideration to physical and mental status and the nature of the offence committed.