Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(2)(a) in Nagarjuna Sagar Project (Acquisition of Land) Act, 1956

(a)It extends to the districts of [Guntur, Kurnool Nellore, Nalgonda and Khammam in the State of Andhra Pradesh] [Substituted for the words 'Guntur, Kurnool and Nellore in the State of Andhra' by Andhra Pradesh Act No. XVII of 1959.].