Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 11 in The Punjab Vaccination Act, 1953 11. What vaccine lymph to be used. - Only such vaccine lymph as has been approved by the Director of Health Services, Punjab, shall be used for vaccination or re-vaccination.
