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State of Bihar - Section

Section 12 in Bihar State Regulation of Cold Storage Licensing Rules, 1993

12. Period for making application for renewal of licence.

(1)Application for renewal of licence should reach the Licensing Authority latest by the 31st October of the previous year for which the renewal is required, unless the date is extended by the State Government:Provided that where licence is granted under Section 6 on or after the 31st October, the application for renewal of licence may be made latest by the 31st December of the previous year.
(2)Licence granted under Section 6 shall be accompanied with application for renewal of licence.