Madhya Pradesh High Court
Rampratap vs The State Of Madhya Pradesh on 1 December, 2025
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 SA-2894-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 2894 of 2025 (RAMPRATAP Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 01-12-2025 Shri K.S. Jha - Advocate for the appellant.
As prayed by learned counsel for the appellant, list on 02.12.2025 .
(DWARKA DHISH BANSAL) JUDGE pb Signature Not Verified Signed by: PRASHANT BAGJILEWALE Signing time: 02-12-2025 11:37:14