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Supreme Court - Daily Orders

Committee-Gfil vs Libra Buildtech P.Ltd.. on 13 February, 2015

Bench: J. Chelameswar, Rohinton Fali Nariman

         ITEM NO.3                              COURT NO.7                SECTION XIV

                                      S U P R E M E C O U R T O F       I N D I A
                                              RECORD OF PROCEEDINGS

         I.A. Nos. 3-4/2014 in Petition(s) for Special Leave to Appeal (C)
         No(s). 23886-23887/2012

         (Arising out of impugned final judgment and order dated 09/07/2012
         in CM No. 8029/2012,09/07/2012 in WPC No. 1399/2010,30/07/2012 in
         CRA No. 423/2012,30/07/2012 in CM No. 8029/2012,30/07/2012 in WPC
         No. 1399/2010 passed by the High Court Of Delhi At New Delhi)

         COMMITTEE-GFIL                                                     Petitioner(s)

                                                        VERSUS

         LIBRA BUILDTECH P.LTD.& ORS.                                       Respondent(s)

         (for directions and office report)

         Date : 13/02/2015 These applications were called on for hearing
         today.

         CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

         For Petitioner(s)                Mr. Harpawan Kumar Arora, Adv.
                                          Mr. C. L. Sahu,Adv.

         For Respondent(s)                Mr. Guru Krishna Kumar, Sr. Adv.
                                          Ms. Purnima Bhat, Adv.
                                          Ms. Gargi Khanna, Adv.
                                          Mrs. Anil Katiyar,Adv.

            for Applicant(s)              Mr.   Shyam Divan, Sr. Adv.
                                          Ms.   Manali Singhal, Adv.
                                          Mr.   Santosh Sachin, Adv.
                                          Mr.   Abhijat P. Medh,Adv.

                                          M/s. AP & J Chambers,Adv.

                                 UPON hearing the counsel the Court made the following
                                                     O R D E R

List the matters on Monday, the 23rd February, Signature Not Verified Digitally signed by Deepak Mansukhani 2015.

Date: 2015.02.13 16:16:16 IST Reason:

(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER