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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(b) in The Employees' Provident Funds Scheme, 1952

(b)actual expenditure incurred by him on single return journey fare by rail [by first air-conditioned class or] [Inserted by G.S.R. 81, dated 20.1.1993 (w.e.f. 6.2.1993).][by 2nd A.C., two tier sleeper or first class, as the case may be; [Substituted by G.S.R. 690(E), dated 30.6.1989 (w.e.f. 1.7.1989).]