Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 2(9)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(9)(b) in The Indian Stamp Act, 1899

(b)includes a Deputy Commissioner and any officer whom [the [State Government] [Substituted by A.O.1937, for "the L.G." .]] may, by notification in the Official Gazette, appoint in this behalf;