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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(1)There shall be a Supervisory Committee with the following members; namely:-
i. Director General, Bureau - Ex-officio Chairperson;
ii. Joint Secretary (Energy Conservation), Ministry of Power ornominee - Ex-officio Member;
iii. Joint Secretary (Department of Banking Services), Ministry ofFinance or nominee - Ex-officio Member;
iv. Representative of Non-Banking Financial Companies, preferablyorganisations like Power Finance Corporation or RuralElectrification Corporation at the level of Director or nominee - Ex-officio Member;
v. Representative of a public sector bank such as State Bank ofIndia or Punjab National Bank or Bank of India which has largeenergy efficiency portfolio, at the level of executive directoror nominee - Ex-officio Member;