Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011 5. Endorsement on Negotiable Warehouse Receipts - Each endorsement transfer shall be recorded at the back of each negotiable warehouse receipt.
