Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 12 in Rajasthan District Board Account Rules

12.

When the payment is desired wholly or partly by a Bank Draft a formal application for the draft should accompany the bills, and the manner in which payment is desired should also be indicated in the drawer's receipt on the bill.