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State of Gujarat - Section

Section 32 in Gujarat Organic Agricultural University Act, 2017

32. Educational programmers.

(1)Subject to provisions of this Act, education in the University shall include Master and Doctoral degree programmes, short-term diploma, certificate, or vocational courses in the disciplines of organic agriculture and allied sciences as may be prescribed.
(2)The educational programmes shall maintain congruence with the State and the National policies.
(3)The University shall put in place initiatives for e-learning, distributed or distance education. Information and Communication Technology (ICT) enabled knowledge sharing, etc.