Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(5) in Bihar Minor Mineral Rules, 2017 (5)The Directorate of Security shall function under the control and supervision of Director and shall discharge such duties as may be assigned to it by the Director including the investigation of the offences under Chapter XI of these rules.
