Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(3A)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3A)(b) in The Indian Police Service (Appointment by Promotion) Regulations, 1955

(b)was not appointed to the Service by the Central Government under regulation 9(a)