Karnataka High Court
Sri.M.P.Ramachandra @ Raju vs Smt.Chandramma on 26 March, 2014
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
1
RSA 765/2009
IN THE HIGH COURT OF KARNATAKA, BANGALORE
DATED THIS THE 26TH DAY OF MARCH, 2014
BEFORE
THE HON'BLE MR.JUSTICE RAM MOHAN REDDY
R.S.A. No. 765 OF 2009 (INJ)
BETWEEN :
SRI.M.P.RAMACHANDRA @ RAJU
S/O LATE M.P.PUTTAIAH
AGED ABOUT 71 YEARS,
R/AT DORR NO.107,
AGASARAGERI, DIWANS ROAD
CHAMARAJA MOHALLA
MYSORE
... APPELLANT
(By Sri. K M JAGANATH, ADV.)
AND
SMT.CHANDRAMMA
W/O SRI MAYANNA
MAJOR IN AGE, R/AT DOOR NO.108,
AGASARAGERO. DOWAMS ROAD
CHAMARAJA MOHALLA
MYSORE
... RESPONDENT
(By Sri. S V SHASTRI, ADV. FOR C/R)
THIS RSA IS FILED U/S 100 OF CPC, AGAINST THE
JUDGEMENT & DECREE DTD:30.01.2009 PASSED IN
R.A.NO.139/2004 ON THE FILE OF THE III ADDITIONAL
DISTRICT AND SESSIONS JUDGE, MYSORE, DISMISSING THE
APPEAL AND CONFIRMING THE JUDGEMENT AND DECREE
DTD:08.11.1996 PASSED IN OS.795/1986 ON THE FILE OF THE
III ADDL. I MUNSIFF, MYSORE.
2
RSA 765/2009
THIS RSA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
On 24.1.2014 appeal was admitted with a direction to file paper book within eight weeks. There is non-compliance with the order. Appeal dismissed.
Sd/-
JUDGE ln.