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Karnataka High Court

Sri.M.P.Ramachandra @ Raju vs Smt.Chandramma on 26 March, 2014

Author: Ram Mohan Reddy

Bench: Ram Mohan Reddy

                               1
                                        RSA 765/2009



IN THE HIGH COURT OF KARNATAKA, BANGALORE

      DATED THIS THE 26TH DAY OF MARCH, 2014

                         BEFORE

  THE HON'BLE MR.JUSTICE RAM MOHAN REDDY

              R.S.A. No. 765 OF 2009 (INJ)

BETWEEN :

SRI.M.P.RAMACHANDRA @ RAJU
S/O LATE M.P.PUTTAIAH
AGED ABOUT 71 YEARS,
R/AT DORR NO.107,
AGASARAGERI, DIWANS ROAD
CHAMARAJA MOHALLA
MYSORE
                                      ... APPELLANT

(By Sri. K M JAGANATH, ADV.)

AND

SMT.CHANDRAMMA
W/O SRI MAYANNA
MAJOR IN AGE, R/AT DOOR NO.108,
AGASARAGERO. DOWAMS ROAD
CHAMARAJA MOHALLA
MYSORE
                                      ... RESPONDENT

(By Sri. S V SHASTRI, ADV. FOR C/R)

       THIS RSA IS FILED U/S 100 OF CPC, AGAINST THE
JUDGEMENT & DECREE DTD:30.01.2009 PASSED IN
R.A.NO.139/2004 ON THE FILE OF THE III ADDITIONAL
DISTRICT AND SESSIONS JUDGE, MYSORE, DISMISSING THE
APPEAL AND CONFIRMING THE JUDGEMENT AND DECREE
DTD:08.11.1996 PASSED IN OS.795/1986 ON THE FILE OF THE
III ADDL. I MUNSIFF, MYSORE.
                             2
                                          RSA 765/2009




    THIS RSA COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                       JUDGMENT

On 24.1.2014 appeal was admitted with a direction to file paper book within eight weeks. There is non-compliance with the order. Appeal dismissed.

Sd/-

JUDGE ln.