Section 7(3) in Punjab Registration of Births and Deaths Rules, 1972
(3)Any area under section 10(2). Any area for the purpose of section 10(2) shall mean any area having local body and with population of 20,000 and above according to the last census. The Registrar for such area shall obtain the certificate as to the cause of death in form No. 8 at the time of receiving the information from such person as required by this Act to give the information concerning the death.
