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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(3)(vi) in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

(vi)either before or after entering the water of the pool, to use soap, oil or any substance or preparation whereby the water of the pool may be rendered turbid or unfit for use of the bathers;