Patna High Court - Orders
Care Health Insurance Limited ... vs The Tate Of Bihar on 12 July, 2022
Author: Rajan Gupta
Bench: Rajan Gupta, Shailendra Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9130 of 2021
======================================================
Care Health Insurance Limited (Formerly Known as Religare Health
Insurance Company Ltd.)
... ... Petitioner/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr.Dayanand Singh
For the Respondent/s : Mr.Lalit Kishore (Ag)
======================================================
CORAM: HONOURABLE MR. JUSTICE RAJAN GUPTA
and
HONOURABLE MR. JUSTICE SHAILENDRA SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAJAN GUPTA)
5 12-07-2022On joint request, matter is adjourned to 01.08.2022.
(Rajan Gupta, J) ( Shailendra Singh, J) s.hassan/-
U