Section 420 in The Jammu and Kashmir State Ranbir Penal Code, 1989
420. Cheating and dishonestly inducing delivery of property.
- Whoever cheats and thereby dishonestly induces the person deceives to deliver any property to any person or to make, alter or destroy the whole or any part of a valuable security, or anything which is signed or sealed, and which is capable of being converted into a valuable security, shall be punished with imprisonment of either description for a term which may extend to seven years, and shall also be liable to fine.
