Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 20 in The Maternity Benefit Act, 1961 20. Registers, etc.— Every employer shall prepare and maintain such registers, records and muster-rolls and in such manner as may be prescribed.
