Delhi High Court - Orders
Snapdeal Limited vs Central Consumer Protection Authority on 17 January, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5972/2022 and CM APPL. 17965/2022
SNAPDEAL LIMITED ..... Petitioner
Through: Mr. Jayant Mehta, Sr. Advocate with
Ms. Tanya Varma and Ms. Devyani
Nath, Advocates. (M:7042547106)
versus
CENTRAL CONSUMER PROTECTION
AUTHORITY ..... Respondent
Through: Mr. Madhav Bajaj & Mr. Yash
Upadhyay, Advocates for Mr.
Kritiman Singh, CGSC for UOI.
(M:8506842132)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 17.01.2023
1. This hearing has been done through hybrid mode.
2. Pleadings are complete in the matter.
3. List for hearing on 20th March, 2023 along with W.P.(C) 13269/2022 titled 'Amazon Seller Services Pvt Ltd V. Central Consumer Protection Authority' which as per the submission of the ld. Counsel for the Petitioner has similar facts.
4. Interim order to continue till the next date of hearing.
PRATHIBA M. SINGH, J.
JANUARY 17, 2023/dk/am Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:18.01.2023 17:45:09