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State of Uttar Pradesh - Section

Section 19 in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

19. General Body.

- The final authority of the Federation shall vest in the general Body which shall consist of -
(i)The Chairman of each affiliated Milk Union;
(ii)Registrar or his nominee;
(iii)The Dairy Management expert co-opted by the Board;