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[Cites 0, Cited by 0] [Section 30(30)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(30)(c) in The Railway Protection Force Rules, 1987

(c)Chief Judicial Magistrate or, as the case may by, Chief Metropolitan Magistrate with respect to all or any of the matters specified on Part II of ScheduleV.