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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(3) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920

(3)A general town-Planning scheme shall determine the lines on which the improvement and development of the area within the municipality and in this vicinity shall proceed and shall provide for such of the matters referred to in section 4 and to such extent as may be prescribed.