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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(1)(a) in Delhi Entertainments and Betting Tax Act, 1996

(a)has failed to give information or take permission as required under sub-section (1) or, as the case may be, under sub-section (2) of section 8; or