Gujarat High Court
Babubhai Savjibhai Bathani vs State Of Gujarat on 12 February, 2019
Author: Anant S. Dave
Bench: Anant S. Dave, Biren Vaishnav
C/SCA/14779/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 14779 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14781 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14783 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14786 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14787 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14788 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14790 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14791 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14792 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14794 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14795 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14796 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14797 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14798 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14799 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14800 of 2018
With
R/SPECIAL CIVIL APPLICATION NO. 14801 of 2018
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BABUBHAI SAVJIBHAI BATHANI
Versus
STATE OF GUJARAT
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Appearance:
MR AMIT V THAKKAR(3073) for the PETITIONER(s) No. 1
DS AFF.NOT FILED (N)(11) for the RESPONDENT(s) No. 1,2
Page 1 of 2
C/SCA/14779/2018 ORDER
MR DHAVAL G NANAVATI(2578) for the RESPONDENT(s) No. 4
NOTICE SERVED BY DS(5) for the RESPONDENT(s) No. 3,5,6
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE
and
HONOURABLE MR.JUSTICE BIREN VAISHNAV
Date : 12/02/2019
ORAL ORDER
(PER : HONOURABLE THE ACTING CHIEF JUSTICE ANANT S. DAVE) Stand over to 13.02.2019. Interim relief, granted earlier, to continue till then.
(ANANT S. DAVE, ACJ) (BIREN VAISHNAV, J) P. SUBRAHMANYAM Page 2 of 2