Section 24C in The Gujarat Education Cess Act, 1962
24C. Application of certain sections to levy of surcharge.
- The provisions of sections 13, 14, 15A, 16, 17, 18, 19, 21, 23 and 24 shall apply in relation to surcharge levied under section 24A subject to modifications specified in the Schedule.][Chapter IVB] [Chapter IVB inserted by Gujarat 5 of 2007, dated 30th March 2007.] Surcharge on Lands and Buildings in The Municipal Borough Area
