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State of Haryana - Section

Section 58 in Haryana Municipal Corporation Election Rules, 1994

58. Account of ballot-papers.

- Immediately after the close of poll at a polling station and before commencement of counting of votes under rule 60 is taken, the Presiding Officer shall prepare an account of ballot papers in Form 6 showing total number of ballot papers received, used and unused, including tendered and also the number of ballot papers found in the ballot boxes. This account shall be forwarded to the Deputy Commissioner alongwith the packets stated in rule 66.