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[Cites 0, Cited by 0] [Section 39A(4)] [Section 39A] [Entire Act]

Union of India - Subsection

Section 39A(4)(b) in The Representation of the People Act, 1951

(b)“cable television network” and “cable operator” have the meanings respectively assigned to them under the Cable Television Networks (Regulation) Act, 1995 (7 of 1995).