Punjab-Haryana High Court
Manjit Kaur And Others vs State Of Punjab And Another on 3 March, 2021
Author: Jaishree Thakur
Bench: Jaishree Thakur
202-b
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
(Heard through V.C.)
CRM-M-11690-2019
Date of Decision: 03.03.2021
Manjit Kaur and others
...Petitioners
Versus
State of Punjab and another
...Respondents
CORAM:- HON'BLE MS. JUSTICE JAISHREE THAKUR
Present:- Mr. C.S. Rana, Advocate
for the petitioners.
Mr. V.G. Jauhar, Sr.D. A.G., Punjab.
None for respondent No.2/complainant.
JAISHREE THAKUR, J. (Oral)
For detailed order see, CRM-M-20851-2020 titled as Manjit Kaur and another Vs. State of Punjab, passed on even date.
03.03.2021 (JAISHREE THAKUR)
ps-I JUDGE
Whether speaking/reasoned : Yes No
Whether Reportable : Yes No
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