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State of Jammu-Kashmir - Section

Section 22 in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

22. Duties of the Distribution Licensee.

- -22.1 The Distribution Licensee shall enter into the PPA with the Mini Grid Operator within one (1) month of receiving information in regard to execution of PPA from the Mini Grid Operator.
22.2The Distribution Licensee may enter into the DFA with Mini Grid Operator with mutual consent, upon receiving information from the Mini Grid Operator.
22.3The Distribution Licensee in the area of the Mini Grid Operator shall take over the Project Distribution Network based on the depreciated value of assets determined through the Straight Line Method on mutually agreed terms and conditions.