Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(g) in Bihar Hindu Religious Trusts Rules, 1952 (g)"Returning Officer" includes any other officer to whom the Returning Officer has delegated in writing all or any of his functions under these Rules.
