Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 42 in The Indian Easements Act, 1882 42. Extinction of useless easement .An easement is extinguished when it becomes incapable of being at any time and under any circumstances beneficial to the dominant owner.
