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Allahabad High Court

Brahma Swaroop Saraswat vs State Of U.P. Through Prin. Secy. ... on 18 July, 2019

Author: Abdul Moin

Bench: Abdul Moin





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 6258 of 2013
 

 
Petitioner :- Brahma Swaroop Saraswat
 
Respondent :- State Of U.P. Through Prin. Secy. Cooperative Deptt. Lko. &
 
Counsel for Petitioner :- Brijesh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abdul Moin,J.
 

Dismissed.

For order, see order of date passed in Writ Petition No. 7763 (SS) of 2013 Inre; Krishna Murari Vs. State of U.P and Ors.

Order Date :- 18.7.2019 Pachhere/-