Allahabad High Court
Brahma Swaroop Saraswat vs State Of U.P. Through Prin. Secy. ... on 18 July, 2019
Author: Abdul Moin
Bench: Abdul Moin
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 6258 of 2013 Petitioner :- Brahma Swaroop Saraswat Respondent :- State Of U.P. Through Prin. Secy. Cooperative Deptt. Lko. & Counsel for Petitioner :- Brijesh Kumar Singh Counsel for Respondent :- C.S.C. Hon'ble Abdul Moin,J.
Dismissed.
For order, see order of date passed in Writ Petition No. 7763 (SS) of 2013 Inre; Krishna Murari Vs. State of U.P and Ors.
Order Date :- 18.7.2019 Pachhere/-