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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3A(1)(e) in The M.P. Factories Rules, 1962

(e)particulars of orders and no-objection certificates, if any, issued by other authorities, in respect of the proposed factory therewith;