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[Cites 0, Cited by 0] [Section 382] [Entire Act]

Union of India - Subsection

Section 382(b) in The Companies Act, 2013

(b)cause the name of the company and of the country in which the company is incorporated, to be stated in legible English characters in all business letters, billheads and letter paper, and in all notices, and other official publications of the company; and