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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Kerala - Subsection

Section 33(1) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(1)The Controller of Examinations shall be a full time officer of the University and shall be appointed by the Vice Chancellor with the approval of the Executive Committee in accordance with the Statutes.