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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(y) in The Kerala Panchayat Buildings Rules, 2011

(y)'coverage' means the maximum area on any floor [above ground level] [Inserted by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).] of the building excluding cantilevered open balconies; it does not include the spaces covered by,-
(i)garden, rockery, well and well structures, plant, nursery, water tank, swimming pool (if uncovered), platform round a tree, tank, fountain, bench and the like;
(ii)drainage, culvert, conduit, catch-pit, gully pit, drainage chamber, gutter and the like; and
(iii)compound wall, gate, slide, swing, uncovered staircase, areas covered by sunshade and the like;