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State of Madhya Pradesh - Section

Section 63 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

63.

Special permits may, on application be granted by Canal Officers to owners or masters in charge of vessels for running special services between two stations for marriage parties, festivals and other similar occasions. These special services will not be permitted to embark/disembark passengers at jetties other than those specially allowed in the permit.