Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 111(2)] [Section 111] [Entire Act] State of Assam - Subsection Section 111(2)(a) in Assam Panchayat Act, 1994 (a)who has more than two living children from a single or multiple partners: