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Supreme Court - Daily Orders

M/S Parle Agro Pvt. Ltd. vs The Commissioner Of Commercial Tax on 11 February, 2020

Bench: A.M. Khanwilkar, Dinesh Maheshwari

     ITEM NO.24                                   COURT NO.7                      SECTION IV-A

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                        No(s).       21511/2019

     (Arising out of impugned final judgment and order dated 08-03-2019
     in WP No. 777/2018 passed by the High Court Of Chhatisgarh At
     Bilaspur)

     M/S PARLE AGRO PVT. LTD.                                                      Petitioner(s)

                                                          VERSUS

     THE COMMISSIONER OF COMMERCIAL TAX & ORS.                                     Respondent(s)


      IA No. 153202/2019 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     Date : 11-02-2020 This matter was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE A.M. KHANWILKAR
                              HON'BLE MR. JUSTICE DINESH MAHESHWARI


     For Petitioner(s)                     Mr.   Arvind Datar,Sr.Adv.
                                           Mr.   H.G.Dharmadhikari,Adv.
                                           Ms.   Lalita Phadke,Adv.
                                           Mr.   Rajesh Kumar, AOR
                                           Mr.   Rahul Krishna,Adv.
                                           Mr.   Vinod Kumar,Adv.

     For Respondent(s)
                                           Mr. Nishanth Patil, AOR
                                           Mr. Chirag Jain,Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

In view of the letter circulated and by consent of the parties, list on 24.03.2020 (NMD). Signature Not Verified (SUMAN WADHWA) Digitally signed by (VIDYA NEGI) GEETA AHUJA AR CUM PS Date: 2020.02.11 17:31:23 IST COURT MASTER (NSH) Reason: