Supreme Court - Daily Orders
M/S Parle Agro Pvt. Ltd. vs The Commissioner Of Commercial Tax on 11 February, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.24 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21511/2019
(Arising out of impugned final judgment and order dated 08-03-2019
in WP No. 777/2018 passed by the High Court Of Chhatisgarh At
Bilaspur)
M/S PARLE AGRO PVT. LTD. Petitioner(s)
VERSUS
THE COMMISSIONER OF COMMERCIAL TAX & ORS. Respondent(s)
IA No. 153202/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 11-02-2020 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s) Mr. Arvind Datar,Sr.Adv.
Mr. H.G.Dharmadhikari,Adv.
Ms. Lalita Phadke,Adv.
Mr. Rajesh Kumar, AOR
Mr. Rahul Krishna,Adv.
Mr. Vinod Kumar,Adv.
For Respondent(s)
Mr. Nishanth Patil, AOR
Mr. Chirag Jain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated and by consent of the parties, list on 24.03.2020 (NMD). Signature Not Verified (SUMAN WADHWA) Digitally signed by (VIDYA NEGI) GEETA AHUJA AR CUM PS Date: 2020.02.11 17:31:23 IST COURT MASTER (NSH) Reason: