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[Cites 0, Cited by 0] [Section 85(6)] [Section 85] [Entire Act]

State of Madhya Pradesh - Subsection

Section 85(6)(h) in The M.P. Bhumi Vikas Rules, 1984

(h)Safety distances to ensure the safety of the public shall be clearly marked and indicated by signs. All main roads shall be kept open. Diversions for pedestrians shall be constructed, where necessary for safety.